Allahabad High Court
Smt. Sunita Kumari Vaish (W.P. 1049 S/S ... vs State Of U.P. Thru. Prin. Secy. Medical ... on 23 May, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- REVIEW PETITION No. - 246 of 2012 Petitioner :- Smt. Sunita Kumari Vaish (W.P. 1049 S/S 2002 Respondent :- State Of U.P. Thru. Prin. Secy. Medical Health & Family&Ors. Petitioner Counsel :- Rakesh Kumar Singh Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner prays for time.
List in next cause list.
Order Date :- 23.5.2013 A.Nigam