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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1A) in University of Rajasthan Act, 1946

(1A)[ to make such provisions as would enable affiliated colleges and approved institutions to undertake specialisation of studies and to organise common laboratories, libraries, museums and other equipment for teaching, instruction, training and research; [As amended by the Rajasthan Secondary Education Act, 1957.]