Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(1)(b) in The Bihar Kendu Leaves (Control of Trade) Act, 1973 (b)when any property has been seized and is liable to forfeiture, to release the same on payment of the value thereof as estimated by such officer.