Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Himachal Pradesh - Subsection

Section 71(2)(c) in Himachal Pradesh Private Forests Act, 1954

(c)to assist any Forest Officer demanding his aid in preventing the commission in such forest of any forest offence, or where there is reason to believe that any such offence has been committed in such forest, in discovering and arresting the offender.