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Delhi High Court - Orders

Auto And Machinery House Through Its ... vs Commissioner Of Dvat on 17 December, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~25
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                             W.P.(C) 491/2025
                                    AUTO AND MACHINERY HOUSE THROUGH ITS PARTNER
                                    SH PAWAN KUMAR JAIN                        .....Petitioner
                                                   Through: Mr. Vineet Bhatia, Adv.
                                                   versus
                                    COMMISSIONER OF DVAT                       .....Respondent
                                                   Through: Mr. K.G. Gopalakrishnan, SSC
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE RENU BHATNAGAR
                                             ORDER

% 17.12.2025

1. This hearing has been done through hybrid mode.

2. List along with the connected VAT matters on 25th February, 2026.

3. In the meantime, let an affidavit be filed by the Department within six weeks.

PRATHIBA M. SINGH, J.

RENU BHATNAGAR, J.

DECEMBER 17, 2025/pt/ck This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 20:54:57