Delhi High Court - Orders
Auto And Machinery House Through Its ... vs Commissioner Of Dvat on 17 December, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 491/2025
AUTO AND MACHINERY HOUSE THROUGH ITS PARTNER
SH PAWAN KUMAR JAIN .....Petitioner
Through: Mr. Vineet Bhatia, Adv.
versus
COMMISSIONER OF DVAT .....Respondent
Through: Mr. K.G. Gopalakrishnan, SSC
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RENU BHATNAGAR
ORDER
% 17.12.2025
1. This hearing has been done through hybrid mode.
2. List along with the connected VAT matters on 25th February, 2026.
3. In the meantime, let an affidavit be filed by the Department within six weeks.
PRATHIBA M. SINGH, J.
RENU BHATNAGAR, J.
DECEMBER 17, 2025/pt/ck This is a digitally signed order.
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