Section 3(2)(b) in The Reserve Bank (Transfer To Public Ownership) Act, 1948

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)dividends calculated at the rate of four rupees per annum per share in respect of the period from the 1st day of July, 1948, to the appointed day.

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