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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of West Bengal - Subsection

Section 110(1)(iii) in Kolkata Municipal Corporation Building Rules, 2009

(iii)in the case of a proposal to add one additional floor to an existing building having a lift, it will not be necessary to raise the existing lift to the additional floor.