Section 1 in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007
1. Short title, commencement and interpretation
.-(1) These regulations may be called The Petroleum and Natural Gas Regulatory Board (Conduct of Business, Receiving and Investigation of Complaints) Regulations, 2007.(2)They shall come into force on the date of their publication in the Official Gazette.
