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Supreme Court - Daily Orders

Kalinga @ Kushal vs State Of Karnataka By Police Insp.Hubli on 24 August, 2023

Bench: Bela M. Trivedi, Dipankar Datta

     ITEM NO.115                                  COURT NO.15               SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                       Criminal Appeal No. 622/2013

     KALINGA @ KUSHAL                                                    Appellant(s)

                                                      VERSUS

     STATE OF KARNATAKA BY POLICE INSP. HUBLI                            Respondent(s)

     Date : 24-08-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                             HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Appellant(s)
                                       Dr. Sushil Balwada, AOR (N/P)

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                 O R D E R

None is present for the parties when the matter is called out.

List after four weeks.

(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.08.25 18:29:47 IST Reason: