Supreme Court - Daily Orders
Kalinga @ Kushal vs State Of Karnataka By Police Insp.Hubli on 24 August, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.115 COURT NO.15 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No. 622/2013
KALINGA @ KUSHAL Appellant(s)
VERSUS
STATE OF KARNATAKA BY POLICE INSP. HUBLI Respondent(s)
Date : 24-08-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s)
Dr. Sushil Balwada, AOR (N/P)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None is present for the parties when the matter is called out.
List after four weeks.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.08.25 18:29:47 IST Reason: