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[Cites 0, Cited by 0] [Section 1A(49)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(49)(v) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(v)the Gulfs area which means the sea area located north-west of the rhumb line between Ras al Hadd (22º 30'N, 59º48' E) and Ras al Fasteh(25º04'N,61 º25' E);