Delhi High Court - Orders
Sh. Sunita Kumari & Ors vs M/S Swo- India Ltd. & Ors on 18 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 137/2018 & IA Nos. 4435/2018, 4442/2018, 12618/2018,
12693/2018, 613/2019, 817/2019, 13784/2019, 13785/2019,
16435/2019
SH. SUNITA KUMARI & ORS
..... Plaintiff
Through: Mr. Yashpal Singh Sarawat and Mr.
Garav Sarawat, Advs.
versus
M/S SWO- INDIA LTD. & ORS
..... Defendant
Through: Advocate (appearance not given)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 18.05.2023 Hon'ble Judge is not holding Court today. List on 25.08.2023.
BY ORDER COURT MASTER MAY 18, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 14:46:03