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Delhi High Court - Orders

Sh. Sunita Kumari & Ors vs M/S Swo- India Ltd. & Ors on 18 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~12
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 137/2018 & IA Nos. 4435/2018, 4442/2018, 12618/2018,
                                                12693/2018,                    613/2019,                817/2019,          13784/2019,   13785/2019,
                                                16435/2019
                                                SH. SUNITA KUMARI & ORS
                                                                                                                                      ..... Plaintiff
                                                                                      Through:                 Mr. Yashpal Singh Sarawat and Mr.
                                                                                                               Garav Sarawat, Advs.

                                                                                      versus

                                                M/S SWO- INDIA LTD. & ORS
                                                                                                                                     ..... Defendant
                                                                                      Through:                 Advocate (appearance not given)

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER

% 18.05.2023 Hon'ble Judge is not holding Court today. List on 25.08.2023.

BY ORDER COURT MASTER MAY 18, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 14:46:03