State Consumer Disputes Redressal Commission
Jagdish vs Adhishashi Abhiyanta Vidyut Vitran ... on 25 September, 2023
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/735/2023 ( Date of Filing : 01 May 2023 ) (Arisen out of Order Dated 21/03/2023 in Case No. Complaint Case No. CC/44/2021 of District Baghpat) 1. Jagdish R/O Village-Loyan, Tehsil- Baraut, Distt.-Bagpat,U.P. ...........Appellant(s) Versus 1. Adhishashi Abhiyanta Vidyut Vitran Khand I Baraut, Distt.- Bagpat ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE ASHOK KUMAR PRESIDENT PRESENT: Dated : 25 Sep 2023 Final Order / Judgement
ORAL STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UTTAR PRADESH, LUCKNOW A/735/2023 Jagdish V/s Executive Engineer, EDD-1, Baghpat 25-09-2023 HON'BLE MR. JUSTICE ASHOK KUMAR , PRESIDENT JUDGMENT Sri Umesh Kumar Srivastava, learned Counsel for the appellant appeared.
The dispute is admittedly relates to the year 1995 whereas the complaint before the learned District Consumer Commission has been filed after a gap of more than 26 years which has been decided by the learned District Consumer Commission, Baghpat and the learned District Consumer Commission, Baghpat has held that the complaint is filed highly belatedly before it and the facts were also considered and thereafter detailed order with regard to maintainability of the complaint has been passed.
Heard Counsel for the appellant Sri Umesh Kumar Srivastava and after due perusal of the impugned judgment and order passed by the District Consumer Commission, Baghpat dated 21-03-2023 in Complaint Case No. 44/2021, I am of the opinion that the order passed by the District Consumer Commission is just and proper, as such need no interference.
Accordingly the instant appeal is dismissed. The judgment and order of the learned District Consumer Commission is confirmed.
Let copy of this order be made available to the parties as per rules. The Stenographer is requested to upload this order on the website of this Commission at the earliest. ( Justice Ashok Kumar ) President Pnt Court-1 [HON'BLE MR. JUSTICE ASHOK KUMAR] PRESIDENT