Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(s) in Kerala Fish Seed Act, 2014 (s)'kind' means one or more related species or such species of aquatic animals or aquatic plants each individually or collectively are known by one common name such as carps, shrimps, prawns, crabs, mussels, lobsters, sea weeds, aquarium plants;
