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Supreme Court - Daily Orders

Satya Prakash Singh Etc Etc vs State Of Mp And Ors Etc on 13 April, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.35                                COURT NO.5                       SECTION IVA

                                   S U P R E M E C O U R T O F              I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for                   Special     Leave    to     Appeal   (C)......CC       No(s).
     7541-7545/2017

     (Arising out of impugned final judgment and order dated 03/02/2017
     in RP No. 15,16,17,18/2017    and order dated 29/06/2016 in WP No.
     6824/2015, WP No. 6838/2015, RP No. 7956/2015, RP No. 7957/2015 and
     WP No. 7958/2015 passed by the High Court of M.P. at Indore)

     SATYA PRAKASH SINGH ETC ETC                                                 Petitioner(s)

                                                          VERSUS

     STATE OF MP AND ORS ETC                            Respondent(s)
     (With application for c/delay in filing SLP and Office Report)

     Date : 13/04/2017                  These petitions were called on for hearing
                                        today.

     CORAM :                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                                        HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                  Mr. Suryanarayana Singh, Adv.
                                        Mr. Dharmendra Kumar Sinha, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following

                                                    O R D E R

Learned counsel for the petitioners seeks permission to withdraw the petitions.

Permission granted.

The special leave petitions are dismissed as withdrawn.

(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.13 17:45:57 IST Reason: