Supreme Court - Daily Orders
Satya Prakash Singh Etc Etc vs State Of Mp And Ors Etc on 13 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.35 COURT NO.5 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7541-7545/2017
(Arising out of impugned final judgment and order dated 03/02/2017
in RP No. 15,16,17,18/2017 and order dated 29/06/2016 in WP No.
6824/2015, WP No. 6838/2015, RP No. 7956/2015, RP No. 7957/2015 and
WP No. 7958/2015 passed by the High Court of M.P. at Indore)
SATYA PRAKASH SINGH ETC ETC Petitioner(s)
VERSUS
STATE OF MP AND ORS ETC Respondent(s)
(With application for c/delay in filing SLP and Office Report)
Date : 13/04/2017 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Suryanarayana Singh, Adv.
Mr. Dharmendra Kumar Sinha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners seeks permission to withdraw the petitions.
Permission granted.
The special leave petitions are dismissed as withdrawn.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.13 17:45:57 IST Reason: