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[Cites 0, Cited by 3] [Entire Act]

State of Tamilnadu - Section

Section 290 in Chennai City Municipal Corporation Act, 1919

290.

[Omitted] [Sections 287 to 289-D were substituted for original sections 287 to 290and the heading to section. 290, viz., 'Depots for combustibles' by section 140 of the Chennai City Municipal (Amendment) Act, 1936 (Tamil Nadu Act X of 1936).]Washing and Bathing