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[Cites 0, Cited by 0] [Section 203] [Entire Act]

State of Odisha - Subsection

Section 203(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)where a system is incorporated which operates automatically to support the platform of such scaffold and its load in the event of failure of the primary suspension wire rope of such scaffold.