Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 31 in Atal Medical and Research University, Himachal Pradesh Act, 2017 31. The Planning Board. - The constitution, powers and functions of the Planning Board shall be such, as may be prescribed by the statutes.
