Kerala High Court
Jeevan Telecasting Corporation ... vs Government Of India Represented on 17 September, 2012
Author: T.R.Ramachandran Nair
Bench: T.R.Ramachandran Nair
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR
MONDAY, THE 17TH DAY OF SEPTEMBER 2012/26TH BHADRA 1934
WP(C).No. 28026 of 2005 (J)
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PETITIONER:
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JEEVAN TELECASTING CORPORATION LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR, BABY MATHEW
RASHTRADEEPIKA BUILDING, PALARIVATTOM,
KOCHI, KERALA.
BY ADV. SRI.FRANCIS J.VATTAKUZHI
RESPONDENTS:
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GOVERNMENT OF INDIA REPRESENTED
BY THE SECRETARY, MINISTRY OF INFORMATION
AND BROADCASTING A WING, SASTRI BHAVAN, NEW DELHI.
BY ADV. SRI.JOHN VARGHESE, ASSISTANT SG
BY ADV. SRI.P.PARAMESWARAN NAIR,ASST.SOLICITOR
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 17-09-2012,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BP
W.P.(C). No.28026/2005-J
J U D G M E N T
In the light of the order in I.A.No.12149/2012, the writ petition is dismissed as withdrawn without prejudice to the contentions and legal remedies available to the petitioner.
Sd/-
(T.R. Ramachandran Nair, Judge.) Dated this the 17th day of September, 2012 ms \\True copy// P.A to Judge