Supreme Court - Daily Orders
The State Of Rajasthan vs Ram Swaroop on 8 September, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.16 & 16.1 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s).25297/2017
(Arising out of impugned final judgment and order dated 04-07-2016
in DBCRA No.429/2006 passed by the High Court of Judicature for
Rajasthan at Jaipur)
THE STATE OF RAJASTHAN Petitioner(s)
VERSUS
RAM SWAROOP Respondent(s)
(FOR ADMISSION and I.R. and IA No.81882/2017-CONDONATION OF DELAY
IN FILING and IA No.81884/2017-EXEMPTION FROM FILING O.T.)
WITH
Diary No.25299/2017
(FOR ADMISSION and I.R. and IA No.82048/2017-CONDONATION OF DELAY
IN FILING and IA No.82049/2017-EXEMPTION FROM FILING O.T.)
Date : 08-09-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr.Ram Naresh Yadav, Adv.
Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Ashok Raj Singh) (Indu Kumari Pokhriyal) Signature Not Verified Court Master Branch Officer Digitally signed by ASHOK RAJ SINGH Date: 2017.09.08 17:21:02 IST Reason: