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Supreme Court - Daily Orders

The State Of Rajasthan vs Ram Swaroop on 8 September, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.16 & 16.1        COURT NO.7                               SECTION II
                    S U P R E M E C O U R T O F                    I N D I A
                            RECORD OF PROCEEDINGS

      Diary No(s).25297/2017
     (Arising out of impugned final judgment and order dated 04-07-2016
     in DBCRA No.429/2006 passed by the High Court of Judicature for
     Rajasthan at Jaipur)

     THE STATE OF RAJASTHAN                                             Petitioner(s)

                                                   VERSUS

     RAM SWAROOP                                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.81882/2017-CONDONATION OF DELAY
     IN FILING and IA No.81884/2017-EXEMPTION FROM FILING O.T.)

     WITH

     Diary No.25299/2017
     (FOR ADMISSION and I.R. and IA No.82048/2017-CONDONATION OF DELAY
     IN FILING and IA No.82049/2017-EXEMPTION FROM FILING O.T.)

     Date : 08-09-2017 These matters were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)
                                      Mr.Ram Naresh Yadav, Adv.
                                      Milind Kumar, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

The special leave petitions are dismissed.

(Ashok Raj Singh) (Indu Kumari Pokhriyal) Signature Not Verified Court Master Branch Officer Digitally signed by ASHOK RAJ SINGH Date: 2017.09.08 17:21:02 IST Reason: