Madras High Court
Shri Balaji Educational And Charitable vs The Director Of Town And Country ... on 19 July, 2016
Author: Huluvadi G. Ramesh
Bench: Huluvadi G. Ramesh, M.V.Muralidaran
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED 19.07.2016 CORAM THE HONOURABLE MR.JUSTICE HULUVADI G. RAMESH and THE HONOURABLE MR.JUSTICE M.V.MURALIDARAN Writ Petition No.22856 of 2014 and M.P.No.1 of 2014 Shri Balaji Educational and Charitable Trust, Represented by its Chairman, M.K.Rajagopalan, Third Floor, Jai Durga Complex, No.60, First Avenue, Ashok Nagar, Chennai 600 083. .. Petitioner Vs. 1.The Director of Town and Country Planning, No.807, Anna Salai, Chennai 600 002. 2.The Regional Deputy Director, Town and Country Planning, Chengleput Region, Chengleput. .. Respondents PRAYER : Writ Petition has been filed under Article 226 of the Constitution of India to issue a Writ of Certiorarified Mandamus, calling for the records comprised in Na.Ka.No.15731/2013.CP, dated 06.08.2013 on the file of the first respondent and the consequential communication as made in Na.Ka.No.4683/2010 br.k.3, dated 04.08.2014 on the file of the second respondent herein, quash the same and consequently, direct the respondents to extend the benefit as per the G.O.Ms.No.161, Housing and Urban Development (UD4)(3) Department, dated 26.06.2013. For Petitioner : Mr.R.Karthikeyan For Respondents : Mr.P.S.Sivashanmugasundaram Special Government Pleader O R D E R
[Order of the Court was delivered by HULUVADI G. RAMESH, J.] The learned counsel appearing for the petitioner seeks permission to withdraw the Writ Petition and also made an endorsement to that effect. He has also produced a letter requesting to withdraw the Writ Petition before this Court.
2. In view of the same, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.
[H.G.R.,J.] [M.V.M.,J.] 19.07.2016 Index : Yes / No sri To
1.The Director of Town and Country Planning, No.807, Anna Salai, Chennai 600 002.
2.The Regional Deputy Director, Town and Country Planning, Chengleput Region, Chengleput.
HULUVADI G. RAMESH, J.
and M.V.MURALIDARAN, J. sri
Writ Petition No.22856 of 2014 and M.P.No.1 of 2014 19.07.2016