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Madras High Court

Shri Balaji Educational And Charitable vs The Director Of Town And Country ... on 19 July, 2016

Author: Huluvadi G. Ramesh

Bench: Huluvadi G. Ramesh, M.V.Muralidaran

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED   19.07.2016

CORAM

THE HONOURABLE MR.JUSTICE HULUVADI G. RAMESH
and
THE HONOURABLE MR.JUSTICE M.V.MURALIDARAN

Writ Petition No.22856 of 2014
and M.P.No.1 of 2014

Shri Balaji Educational and Charitable
  Trust, Represented by its Chairman,
M.K.Rajagopalan,
Third Floor,
Jai Durga Complex,
No.60, First Avenue,
Ashok Nagar,
Chennai  600 083.					..  Petitioner

				Vs.

1.The Director of Town and Country Planning,
   No.807, Anna Salai,
   Chennai  600 002.

2.The Regional Deputy Director,
   Town and Country Planning,
   Chengleput Region,
   Chengleput.					..  Respondents

PRAYER : Writ Petition has been filed under Article 226 of the Constitution of India to issue a Writ of Certiorarified Mandamus, calling for the records comprised in Na.Ka.No.15731/2013.CP, dated 06.08.2013 on the file of the first respondent and the consequential communication as made in Na.Ka.No.4683/2010 br.k.3, dated 04.08.2014 on the file of the second respondent herein, quash the same and consequently, direct the respondents to extend the benefit as per the G.O.Ms.No.161, Housing and Urban Development (UD4)(3) Department, dated 26.06.2013.

	For Petitioner  		:  Mr.R.Karthikeyan

	For Respondents 		:  Mr.P.S.Sivashanmugasundaram
				   Special Government Pleader



 O R D E R

[Order of the Court was delivered by HULUVADI G. RAMESH, J.] The learned counsel appearing for the petitioner seeks permission to withdraw the Writ Petition and also made an endorsement to that effect. He has also produced a letter requesting to withdraw the Writ Petition before this Court.

2. In view of the same, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.

							[H.G.R.,J.]         [M.V.M.,J.]
					           19.07.2016
Index 	: Yes / No

sri



To

1.The Director of Town and Country Planning, No.807, Anna Salai, Chennai  600 002.

2.The Regional Deputy Director, Town and Country Planning, Chengleput Region, Chengleput.

HULUVADI G. RAMESH, J.

							and    M.V.MURALIDARAN, J.

sri
















Writ Petition No.22856 of 2014 and M.P.No.1 of 2014 19.07.2016