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State of Uttar Pradesh - Section

Section 5 in The United Provinces Control of Supplies (Temporary Powers) Act, 1947

5. Effect of orders inconsistent with other enactments.

- Any order made or deemed to be made under Section 3 shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or any instrument having effect by virtue of any enactment other than this Act