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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1)(b) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(b)to order the production of any account book, record or other document relating to such business and take or cause to be taken extracts from or copies of such a document(s);