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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Bengal Presidency - Subsection

Section 64(1) in The Calcutta Hackney-Carriage Act, 1919

(1)Upon the registration of any palanquin the Registering Officer shall cause to be affixed on some conspicuous part of the outside of such palanquin a plate bearing the number of such palanquin in the register and the number of persons it is licensed to carry.