Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80IB(8)] [Section 80IB] [Entire Act]

Union of India - Subsection

Section 80IB(8)(iv) in The Income Tax Act, 1961

(iv)[ fulfills such other conditions as may be prescribed.] [ Inserted by Act 10 of 2000, Section 39 (w.e.f. 1.4.2001).]