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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Bengal Presidency - Subsection

Section 65(c) in The Bengal Embankment Act, 1882

(c)of all the public embankments and water-courses within any tract of country specified in the order of the [State Government] [Words, substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.] and any such tract may contain the whole or portions of any one or more districts;