Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of Assam - Subsection Section 139(a) in Assam Panchayat Act, 1994 (a)the time and place of its meeting, the business to be transacted at the meeting and the manner in which the notice of the meeting be given;
