Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(a) in The Punjab Land Reforms Act, 1972 (a)lands owned by or vested in the State Government otherwise than under the provisions of this Act, or lands taken on lease by the State Government;
