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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in Asiatic Society Act, 1984

(1)For the purpose of advising it with respect to the planning and implementation of the developmental programmes of the society and other matters concerning the Society, the Central Government may, by notification in the Official Gazette, establish a board to be called the Planning Board (Asiatic Society).