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State of Madhya Pradesh - Section

Section 19 in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

19. Submission of return after the disposal of appeals.

- After the disposal of the appeals and the payment of compensation to the claimants, the Collector shall forward, through the Commissioner of his Division to the Officer commanding the Military Forces engaged in the manoeuvres or field tiring and artillery practice, a statement showing the amount of compensation paid in each village.Chapter-V Principles to be Followed in Assessing Compensation