Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] NCT Delhi - Section Section 18 in The Delhi Electricity Reform Act, 2000 18. Power to Amend. -The Commission may, at any time add, vary, alter or modify any provisions of these regulations by amendment.
