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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(i) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(i)no person other than a registered practitioner or a person whose name is entered in the list prepared under Section 28 shall practice or hold himself out, whether directly or by implication as practising or competent to practice the Ayurvedic or Unani System of medicine or Naturopathy;