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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(i) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(i)ensure that life and property of senior citizens of the district are protected and they are able to live with security and dignity;