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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(a) in Universities of Agricultural Sciences Act, 2009

(a)all colleges, attached hostels, other buildings together with the articles of furniture, libraries, books, laboratories, stores, instruments, apparatus, appliances and equipment and all other property both moveable and immoveable, research and other institutions owned and managed by the University referred to in clause (b) of sub-section (1) of section 3, prior to the commencement of this Act, situated within the territorial jurisdiction of the University of Agricultural Sciences, Raichur shall along with all the properties, assets, liabilities and obligations stand transferred to and vest in the University of Agricultural Sciences, Raichur: