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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(k) in University of Petroleum and Energy Studies Act, 2003

(k)to institute and maintain halls and to recognize plates of residence for students of the University or in a Constituent College;
(I)to supervise and control the residence, and to regulate the discipline among the students and all categories of employees and to lay down the conditions of service of such employees, including their Code of Conduct;