Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Bihar - Subsection

Section 71(d) in Bihar Hindu Religious Trusts Act, 1950

(d)to the payment of the travelling and other allowances of the members of the Committees and of the members of Regional Trust Committees;