Allahabad High Court
Union Of India Through Its Secy. ... vs Sri Sakha Ram Tripathi And Ors. on 9 August, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- SERVICE BENCH No. - 484 of 2010 Petitioner :- Union Of India Through Its Secy. Ministry Of Communications Respondent :- Sri Sakha Ram Tripathi And Ors. Petitioner Counsel :- I.H.Farooqui Hon'ble Devi Prasad Singh,J.
Hon'ble Vedpal,J.
None appears on behalf of the respondents. List in the next cause list along with service report. Interim order shall continue till the next date of listing. Order Date :- 9.8.2010 Mahesh