Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(4) in The Haryana Motor Vehicles Rules, 1993

(4)When a new photograph is affixed to a licence, a note shall be made upon the photograph of the date of affixture.