Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(1) in Bihar Payment of Wages (Procedure) Rules, 1965 (1)The Authority shall in all cases enter the particulars indicated in Form 'F' and at the time of passing order shall sign and date the Form.
