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Supreme Court - Daily Orders

National Institute Of Pharmaceutical ... vs Pjp Singh Waraich on 2 February, 2026

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.67                                 COURT NO.8              SECTION IV-B

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4719/2026

     [Arising out of impugned final judgment and order dated 15-05-2025
     in CWP No.1676/2024 and 17-11-2025 in LPA No.2763/2025 passed by
     the High Court of Punjab & Haryana at Chandigarh]

     NATIONAL INSTITUTE OF PHARMACEUTICAL
     EDUCATION AND RESEARCH NIPER                                            Petitioner

                                                        VERSUS

     PJP SINGH WARAICH & ORS.                                                Respondents

     FOR ADMISSION and I.R.
     I.A. No.31840/2026-CONDONATION OF DELAY IN FILING
     I.A. No.31829/2026-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

I.A. No.31824/2026-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES Date : 02-02-2026 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s) :Ms. Archana Pathak Dave, A.S.G. Ms. Pragya Parijat Singh, AOR Mr. Pragya Parijat Singh, Adv. Mr. Lakshay Saini, Adv.
Ms. Jayita Verma, Adv.
Ms. Supriya Goel, Adv.
Ms. Shriya Singh, Adv.
Mr. Parmod Kumar Vishnoi, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R The matter is adjourned for a week.
Signature Not Verified Digitally signed by rashmi dhyani pant Date: 2026.02.02 16:23:34 IST Reason:
(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH)