Supreme Court - Daily Orders
National Institute Of Pharmaceutical ... vs Pjp Singh Waraich on 2 February, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.67 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4719/2026
[Arising out of impugned final judgment and order dated 15-05-2025
in CWP No.1676/2024 and 17-11-2025 in LPA No.2763/2025 passed by
the High Court of Punjab & Haryana at Chandigarh]
NATIONAL INSTITUTE OF PHARMACEUTICAL
EDUCATION AND RESEARCH NIPER Petitioner
VERSUS
PJP SINGH WARAICH & ORS. Respondents
FOR ADMISSION and I.R.
I.A. No.31840/2026-CONDONATION OF DELAY IN FILING
I.A. No.31829/2026-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
I.A. No.31824/2026-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES Date : 02-02-2026 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s) :Ms. Archana Pathak Dave, A.S.G. Ms. Pragya Parijat Singh, AOR Mr. Pragya Parijat Singh, Adv. Mr. Lakshay Saini, Adv.
Ms. Jayita Verma, Adv.
Ms. Supriya Goel, Adv.
Ms. Shriya Singh, Adv.
Mr. Parmod Kumar Vishnoi, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R The matter is adjourned for a week.Signature Not Verified Digitally signed by rashmi dhyani pant Date: 2026.02.02 16:23:34 IST Reason:
(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH)