Supreme Court - Daily Orders
Itc Ltd. Thr. Its Regional Manager Mr. ... vs Commissioner Of Central Excise, ... on 22 February, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.13 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1398/2016
ITC LTD. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE,
(ADJUDICATION) CHENNAI Respondent(s)
(With appln. (s) for ex-parte stay and office report)
Date : 22/02/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. Ashok H. Desai, Sr. Adv.
Mr. Ravinder Narain, Adv.
Mr. Ajay Aggarwal, Adv.
Ms. Mallika Joshi, Adv.
Ms. Ruchika, Adv.
Mr. Rajat Gava, Adv.
Mr. Rajan Narain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for stay is dismissed.
Issue notice.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.02.22 15:56:00 IST Reason: