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[Cites 0, Cited by 7] [Entire Act]

State of Punjab - Section

Section 314 in The Punjab Municipal Corporation Act, 1976

314. Conditions of service of sweepers employed for doing house scavenging.

- No sweeper, being employed for doing house scavenging of any building, shall discontinue to do such house scavenging without reasonable cause or without having given fourteen days' notice to his employer.