Section 88(2)(ix) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(ix) in The Income Tax Act, 1961

(ix)as subscription to any such security of the Central Government ][or any such deposit scheme] [ Inserted by Act 18 of 1992, Section 51 (w.e.f. 1.4.1993).] as that Government may, by notification in the Official Gazette, specify in this behalf;

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Union of India - Subsection

Section 88(2)(ix) in The Income Tax Act, 1961