(1)This Act may be called the Textiles Committee Act, 1963.(2)It extends to the whole of India [* * * * *] [The words "except the State of Jammu and Kashmir" omitted by Act 51 of 1973, s. 2 (w.e.f. 1-1-1975)].(3)It shall come into force on such [date] [22nd August, 1964; vide Notification No. S.O. 2913, dated the 22nd August, 1964, Gazette of India, Extraordinary, Pt. II, Section 3(ii), p. 741], as the Central Government may, by notification in the Official Gazette, appoint.
