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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(b) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(b)for ex-Servicemen, candidates belonging to Socially and Educationally Backward Classes, sportsmen and women in the manner as the Government may prescribe from time to time.