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Allahabad High Court

Constable 1793 C.P. Sompal Singh And ... vs State Of U.P. And Others on 5 January, 2012

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 46972 of 2011
 

 
Petitioner :- Constable 1793 C.P. Sompal Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.
 

CIVIL MISC. CORRECTION APPLICATION NO. 3528 OF 2012.

In paragraph-3 of the order dated 26.8.2011, in place of "Pilibhit", "Ghaziabad" be read.

The application is allowed.

Order Date :- 5.1.2012 OP