Allahabad High Court
Constable 1793 C.P. Sompal Singh And ... vs State Of U.P. And Others on 5 January, 2012
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 46972 of 2011 Petitioner :- Constable 1793 C.P. Sompal Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Kumar Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO. 3528 OF 2012.
In paragraph-3 of the order dated 26.8.2011, in place of "Pilibhit", "Ghaziabad" be read.
The application is allowed.
Order Date :- 5.1.2012 OP