Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37B] [Entire Act] State of Tamilnadu - Subsection Section 37B(4) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (4)The Government may cancel the permission in respect of any land granted under this section on the breach of any condition specified by the Government.]