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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(3)The other commercial conditions for transmission charges, wheeling charges and scheduling & system operation charges, such as, terms of payment, creditworthiness, indemnification, and force majeure conditions shall be as provided in the detailed procedure.