Delhi High Court - Orders
M/S Indira Gandhi National Centre For ... vs Sh. Chander Mohan Sharma on 15 February, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4287/2019 & CM APPL. 19115/2019 -Stay.
M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
(IGNCA) ..... Petitioner
Through: Mr. Abinash K. Mishra, Mr. Gaurav
Kumar Pandey and Mr. Mohit Sharma, Advs.
versus
SH. CHANDER MOHAN SHARMA ..... Respondent
Through: Mr. Jawahar Raja, Ms. Meghna De,
Ms. L. Gangmei and Ms. Varsha Sharma, Advs.
+ W.P.(C) 14789/2021 & CM APPL. 46579/2021 -Stay.
INDIRA GANDHI NATIONAL CENTRE FOR ARTS (IGNCA)
..... Petitioner
Through: Mr. Abinash K. Mishra, Mr. Gaurav
Kumar Pandey and Mr. Mohit Sharma, Advs.
versus
CHANDER MOHAN SHARMA ..... Respondent
Through: Mr. Jawahar Raja, Ms. Meghna De,
Ms. L. Gangmei and Ms. Varsha Sharma, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 15.02.2023
1. Since the present two petitions pertain to the same parties though in respect of the two awards, both sides are directed to file a short note not running into more than 3 pages with specific reference to the record.
2. List on 08.05.2023.
REKHA PALLI, J FEBRUARY 15, 2023 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:16.02.2023 14:30:37