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[Cites 0, Cited by 0] [Section 30(12)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(12)(a) in Chhattisgarh Minor Mineral Rules, 1996

(a)at any point within a distance of 75 metre from any railway line, bridge or highway except under and in accordance with the written permission of the railway administration or the administration concerned;