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State of Telangana - Section

Section 43 in Hyderabad City Police Act, 1348 F

43. Impounding of cattle.

- It shall, be the duty of every Police officer, and shall be lawful for any other person, to seize and impound in any Government pound any cattle found straying in any street or tress-passing upon any private or Government property within the Hyderabad City Police limits.